State of Kerala - Act
The Travancore-Cochin Prisons Act, 1950
KERALA
India
India
The Travancore-Cochin Prisons Act, 1950
Act 18 of 1950
- Published in Gazette 18 on 6 June 1950
- Assented to on 6 June 1950
- Commenced on 6 June 1950
- [This is the version of this document from 6 June 1950.]
- [Note: The original publication document is not available and this content could not be verified.]