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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(3)(ii) in United Provinces Melas Act, 1938

(ii)prescribing conditions subject to which huts and order structures may be constructed including limits to the height of such huts or structures and the area on which they are to be built and distances between them,