Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Tamilnadu - Subsection Section 15(2) in Tamil Nadu Electricity Supply Undertakings (Acquisition) Act, 1954 (2)Persons whose services are retained shall be governed by such rules as the Government may, from time to time, make in regard to them.
