Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 66] [Entire Act] Bombay Presidency - Subsection Section 66(21) in The Bombay Provincial Municipal Corporations Act, 1949 (21)the furtherance of educational objects other than those mentioned in clause (15) of section 63 and making grants to educational institutions within or without the City;
