54. For rules regarding security deposits of Government servants see financial hand book.
Dafedars and barkandazes attached to canal divisions shall furnish security in the form of a cash deposit. The deposit shall amount to Rs. 50/ which may be paid in one lump sum or be deducted in installments from the man's pay at the discretion of the divisional officer. Such deductions shall not exceed one fourth of each month's pay.Preparation and Encashment of Establishment Bills
