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[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

State of Kerala - Subsection

Section 13(3)(ii) in The Kerala General Sales Tax Act, 1963

(ii)every dealer registered under sub-section (3) of Section 7 of the Central Sales Tax Act, 1956 (Central Act 74 of 1956).