Section 5(2) in The M.P. State Road Transport Corporation Rules, 1962
(2)[ Non-official members shall be eligible to draw travelling allowances and daily allowance at the rates admissible to Government officer of the first grade drawing a pay of Rs. 1200/- or admissible to a Government officer of the first grade drawing a pay of Rs. 1200/- or more under the Madhya Pradesh Travelling Allowance Rules.
