Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 8 in Usury Laws Repeal Act, 1855 8. [Commencement of Act.] [Repeal by s.1 and the Schedule Part II, the Repealing Act, 1870 (14 of 1870).]
