Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of Odisha - Subsection Section 40(3) in The Orissa Panchayat Samiti Election Rules, 1991 (3)Where the votes of the members are taken under Sub-rule (2), the names of the candidates shall be arranged in the alphabetical order written in Oriya,
