Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5C(1)] [Section 5C] [Entire Act]

Union of India - Subsection

Section 5C(1)(ii) in The Suppression of Unlawful Acts against Safety of Civil Aviation Act, 1982

(ii)upon or at any time before the expiry of the period of detention authorised by him,