Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Karnataka - Section

Section 38 in Rajiv Gandhi University of Health Sciences Act, 1994

38. Other funds.

- The University may have such other funds as may be prescribed by the Statutes.