Section 79 in The Orissa Industrial Disputes Rules, 1959
79. Notice of lock-out.
- The notice of lock-out to be given by and employer carrying on a public utility service shall be in Form O' The notice shall be displayed conspicuously by the employer on a notice-board at the maim entrance to the establishment and in the manager's office -[Provided that where a registered trade union exists a copy of the notice shall also be served on the Secretary of the union.] [Substituted vide Notification No. 11680-L.E./6.6.1986.]
