Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 288(2)] [Section 288] [Entire Act] Union of India - Subsection Section 288(2)(l) in The Merchant Shipping Act, 1958 (l)the manner in which a notice given under section 287 or section 290 shall be communicated to the customs collector;