Delhi High Court - Orders
Dedicated Freight Corridor ... vs Tata Aldesa Jv, on 20 April, 2022
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~9 to 11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 104/2021, I.A. 3720/2021 & I.A. 10347/2021
DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA
LIMITED (DFCCIL) ..... Petitioner
Through: Mr. Balbir Singh, ASG with Mr.
Anshul Rai, Mr. SK Pandey, Mr.
Awanish Kumar, Ms. Monica
Benjamin and Mr. Chandrashekhar
Mr. A. Chakalabbi and Mr. Prahlad
Kumar, Advocates.
versus
TATA ALDESA JV, ..... Respondent
Through: Mr. Sameer Parekh, Ms. Rashi Gupta,
Mr. Prateek Khandelwal and Ms.
Disha Sachdeva, Advocates.
+ O.M.P. (COMM) 105/2021, I.A. 3721/2021 & I.A. 10346/2021
DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA
LIMITED (DFCCIL) ..... Petitioner
Through: Mr. Balbir Singh, ASG with Mr.
Anshul Rai, Mr. SK Pandey, Mr.
Awanish Kumar, Ms. Monica
Benjamin and Mr. Chandrashekhar
Mr. A. Chakalabbi and Mr. Prahlad
Kumar, Advocates.
versus
TATA ALDESA JV ..... Respondent
Through: Mr. Sameer Parekh, Ms. Rashi Gupta,
Mr. Prateek Khandelwal and Ms.
Disha Sachdeva, Advocates.
Signature Not Verified
Digitally Signed
By:SAPNA SETHI
Signing Date:22.04.2022
17:26:08
+ O.M.P. (COMM) 106/2021, I.A. 3722/2021 & I.A. 10348/2021
DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA
LIMITED (DFCCIL) ..... Petitioner
Through: Mr. Balbir Singh, ASG with Mr.
Anshul Rai, Mr. SK Pandey, Mr.
Awanish Kumar, Ms. Monica
Benjamin and Mr. Chandrashekhar
Mr. A. Chakalabbi and Mr. Prahlad
Kumar, Advocates.
versus
TATA-ALDESA JV ..... Respondent
Through: Mr. Sameer Parekh, Ms. Rashi Gupta,
Mr. Prateek Khandelwal and Ms.
Disha Sachdeva, Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 20.04.2022
1. These matters have to be finally heard. Mr. Balbir Singh, ASG states that he would complete his submissions within 45 minutes. Mr. Sameer Parekh, counsel for the Respondent states that he will also complete his submissions within the same timelines. Further 15 minutes are allocated to the Petitioner for making rejoinder submissions.
2. Re-notify on 26th May, 2022.
SANJEEV NARULA, J APRIL 20, 2022/nd Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:22.04.2022 17:26:08