Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49B] [Entire Act] State of Madhya Pradesh - Subsection Section 49B(8) in The M.P. Co-Operative Societies Rules, 1962 (8)In case where the recommendation of the Committee is not unanimous, the decision of the Government shall be final.
