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[Cites 0, Cited by 0] [Section 66D] [Entire Act]

Union of India - Subsection

Section 66D(n) in Finance Act, 2012

(n)services by way of -
(i)extending deposits, loans or advances in so far as the consideration is represented by way of interest or discount;
(ii)inter se sale or purchase of foreign currency amongst banks or authorised dealers of foreign exchange or amongst banks and such dealers;