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Madhya Pradesh High Court

Mr. Rohtas Goel vs Mp Pollution Control Board Through Shri ... on 23 July, 2025

Author: Subodh Abhyankar

Bench: Subodh Abhyankar

                                                               1                             MCRC-51711-2024
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT INDORE
                                                       MCRC No. 51711 of 2024
                            (MR. ROHTAS GOEL AND OTHERS Vs MP POLLUTION CONTROL BOARD THROUGH SHRI S.N. PATIL )



                          Dated : 23-07-2025
                                 Shri Vijay Kumar Asudani - Advocate for the applicants.

                                 Shri Pradyumna Kibe, learned counsel for the respondent.

Till the next date of hearing, the further proceedings in case No. RCT No. 39269/16 (M.P.Pollution Control Board Vs M/s Omaxe Limited And Ors) pending before learned JMFC Indore, shall remain stayed.

In the meantime, learned counsel for the respondent is also directed to file its additional reply.

List the matter after four weeks along with MCRC.No.33728/2024.

(SUBODH ABHYANKAR) JUDGE das Signature Not Verified Signed by: REENA PARTHO SARKAR Signing time: 7/23/2025 5:32:08 PM