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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(2) in The Rajasthan State Aid to Industries Act, 1961

(2)"industries" means any industrial business or enterprise undertaken or conducted by any person or body of persons [and includes a co-operative Society as also an Association or a Federation of Industries.] [Added by Rajasthan Act No. 10 of 1969 (1-5-1969).]