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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Tamilnadu - Subsection

Section 34(1) in The Tamil Nadu Electricity Regulatory Commission - Conduct of Business Regulations, 2004

(1)Records of every proceeding shall be open, as a matter of right, to the inspection of the parties or their authorised representatives at any time either during the proceedings or after the orders are passed, subject to payment of fee and complying with other terms, the Commission may direct.