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State of Punjab - Section

Section 456 in The Punjab Municipal Act, 1999

456. Power to expel lepers, etc.

- The person in charge of market shall prevent the entry therein of, and shall expel therefrom, any person, suffering from leprosy in whom the process of ulceration has commenced, or from any dangerous disease, who sells or exposes for sale therein any article or who, not having purchased the same, handles any article exposed for sale therein, and the Chief Officer may expel therefrom any person, who is creating a disturbance therein.