Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 596(2)] [Section 596] [Entire Act]

State of Jharkhand - Subsection

Section 596(2)(d) in Bihar Education Code, 1961

(d)The school authority shall pay a rent of Rs.............per annum in case of a lease.