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State of Goa - Section

Section 8 in Goa (Mopa Airport Development Authority) Act, 2018

8. Staff of Authority.

(1)The Government shall provide the Authority with such officers and employees as it may deem fit.
(2)The officers and employees of the Authority shall discharge their functions under the general superintendence of the Chairperson.
(3)The salaries, allowances and other conditions of service of such officers and employees of the Authority shall be such as may be prescribed.