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Delhi High Court - Orders

Gurucharan vs Government Of Nct Of Delhi on 15 March, 2022

Author: Anu Malhotra

Bench: Anu Malhotra

                      $~A-33
                      *   IN THE HIGH COURT OF DELHI AT NEW DELHI
                      +   W.P.(C) 1303/2018
                          GURUCHARAN                         ..... Petitioner
                                            Through:

                                            versus

                          GOVERNMENT OF NCT OF DELHI         ..... Respondent
                                      Through:

                          CORAM:
                          HON'BLE MS. JUSTICE ANU MALHOTRA
                                  ORDER

% 15.03.2022 Re-notify for 23.05.2022.

ANU MALHOTRA, J MARCH 15, 2022 ha Signature Not Verified Digitally Signed By:SUMIT GHAI Signing Date:22.03.2022 13:45:34 This file is digitally signed by PS to HMJ ANU MALHOTRA.