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Supreme Court - Daily Orders

Adhar Construction Co. Thr. Proprietor ... vs The State Of Uttar Pradesh on 15 July, 2019

Author: Indu Malhotra

Bench: Indu Malhotra

     ITEM NO.29                                COURT NO.6                     SECTION II

                                   S U P R E M E C O U R T O F         I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 17529/2018

     ADHAR CONSTRUCTION CO.
     THR. PROPRIETOR A.K. CHATURVEDI                                 Petitioner(s)

                                                      VERSUS

     STATE OF UTTAR PRADESH & ANR.                                      Respondent(s)
     OFFICE REPORT ON DEFAULT

     Date : 15-07-2019 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MS. JUSTICE INDU MALHOTRA
                                               [IN CHAMBERS]

     For Petitioner(s)                  Mr. Praveen Chaturvedi, AOR
                                        Ms. Jyoti Chaturvedi, Adv.
                                        Mr. Ajatshatru, Adv.

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Learned counsel for the petitioner states that he has received instructions from the petitioner to withdraw the Special Leave Petition.

Permission granted.

The Special Leave Petition is dismissed as withdrawn.




     (ASHA SUNDRIYAL)                                                       (CHANDER BALA)
       COURT MASTER                                                         BRANCH OFFICER



Signature Not Verified

Digitally signed by
ASHA SUNDRIYAL
Date: 2019.07.18
17:23:20 IST
Reason: