Supreme Court - Daily Orders
Adhar Construction Co. Thr. Proprietor ... vs The State Of Uttar Pradesh on 15 July, 2019
Author: Indu Malhotra
Bench: Indu Malhotra
ITEM NO.29 COURT NO.6 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 17529/2018
ADHAR CONSTRUCTION CO.
THR. PROPRIETOR A.K. CHATURVEDI Petitioner(s)
VERSUS
STATE OF UTTAR PRADESH & ANR. Respondent(s)
OFFICE REPORT ON DEFAULT
Date : 15-07-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE INDU MALHOTRA
[IN CHAMBERS]
For Petitioner(s) Mr. Praveen Chaturvedi, AOR
Ms. Jyoti Chaturvedi, Adv.
Mr. Ajatshatru, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner states that he has received instructions from the petitioner to withdraw the Special Leave Petition.
Permission granted.
The Special Leave Petition is dismissed as withdrawn.
(ASHA SUNDRIYAL) (CHANDER BALA)
COURT MASTER BRANCH OFFICER
Signature Not Verified
Digitally signed by
ASHA SUNDRIYAL
Date: 2019.07.18
17:23:20 IST
Reason: