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[Cites 0, Cited by 0] [Section 62(2)] [Section 62] [Entire Act]

State of Telangana - Subsection

Section 62(2)(ii) in Telangana Mining Settlements Act, 1956

(ii)regulation of creation of posts, appointments, transfers, punishments and sanction of leave to the employees of the Board referred to in section 14 and the classes of employees who shall have a right of appeal against any order passed by the Board or Chairman or any other authority and the authorities to whom such appeal shall lie;