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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Assam - Subsection

Section 18(1) in The Assam Technical Education Service Rules, 1981

(1)Subject to the provisions of Rule 17 and sub-rule (2) of this rule, appointment shall be made by the Governor in accordance with the order to preference determined in the respective Select List.