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[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

State of Odisha - Subsection

Section 66(1)(a) in The Orissa Town Planning and Improvement Trust Act, 1956

(a)the number of grades of the assistants and other officer and employees who, it considers should be employed for carrying on the business of the Tribunal;