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State of Punjab - Section

Section 2 in Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 1999

2. Definitions.

- In these rules, unless, the context otherwise requires :
(a)'Act' means the Persons With Disabilities (Equal Opportunities, Protection of Rights and Full participation) Act, 1995.
(b)'State Government' means the Government of the State of Punjab in the Department of Labour and Employment.
(c)The words and expressions used in these rules, but not defined shall have the same meaning as assigned to them in the Act.