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State of Rajasthan - Section

Section 15 in Rajasthan Tenancy (Government) Rules, 1955

15.

House-sites free of premium (Nazrana) shall be granted at the following scale :-
(a) to a tenant paying rent of Rs. 100/- p.a. or more. Not exceeding 250 sq. yards
(b) to a tenant paying rent between Rs. 50/- and Rs. 100/-p.a. Not exceeding 200 sq. yards
(c) to a tenant paying rent below Rs. 50/- p.a. Not exceeding 150 sq. yards
(d) [ to an agricultural worker or artisan. [Inserted by Notification Dated 11-10-1961, Published in Rajasthan Government Gazette, Part IV(C), Dated 9-11-1961.] Not exceeding 150 sq. yards]