Supreme Court - Daily Orders
Kumkum Gupta vs Vivek Gupta on 4 November, 2019
Bench: L. Nageswara Rao, Hemant Gupta
ITEM NO.46 COURT NO.9 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition (Civil) No(s).372/2018
KUMKUM GUPTA Petitioner(s)
VERSUS
VIVEK GUPTA Respondent(s)
(With appln.(s) for stay and exemption from filing O.T.)
Date : 04-11-2019 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE HEMANT GUPTA
For Petitioner(s) Mr. Pramit Saxena,AOR
Ms. Gauri Saxena,Adv.
Mr. Amit Pratap Singh,Adv.
Mr. Rahul Aggarwal,Adv.
For Respondent(s) Mr. A Sirajudeen,Sr.Adv.
Mr. Ch. Leela Sarveswr,Adv.
Mr. Adesh Kumar,Adv.
Mr. Krishan Pal Mavi,AOR
Mr. S. Xavier Felix,Adv.
Mr. D. Srinivas,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The parties are directed to appear before the Supreme Court Mediation Centre on 29.11.2019.
List after mediation report is received.
(B.Parvathi) (Sunil Kumar Rajvanshi)
Court Master Court Master
Signature Not Verified
Digitally signed by
BALA PARVATHI
Date: 2019.11.08
11:05:33 IST
Reason: