Madhya Pradesh High Court
Deepak Tiwari & Ors. vs The State Of M.P. And Ors. on 27 October, 2014
1
W.P. No.5197/2001
Deepak Tiwari & Ors. vs. State of M.P & Ors.
28.10.2014
Shri Harjash Singh Chhabra, learned counsel for the petitioners.
The learned counsel for the petitioners prays for and is permitted to withdraw this petition as it is stated that it has become infructuous.
As prayed, the petition, filed by the petitioners, is dismissed as withdrawn.
( R. S. JHA ) JUDGE mms/-