Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 59 in The M.P. Industrial Relations Act, 1960

59. Commencement of award.

- The award shall become enforceable on the date specified therein in this behalf or if no such date is specified on the expiry of three days from the date of its publication under sub-section (3) of Section 58.