Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Madhya Pradesh - Section

Section 2 in The M.P. Official Language Act, 1957

2. Definition.

- In this Act, unless there is anything repugnant in the subject or context, "Hindi" means Hindi in the Devanagari Script.