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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(j) in The Liquefied Petroleum Gas (Regulation of Supply and Distribution) Order, 1993

(j)"parallel marketeer" means any person, firm, company, institution, association of persons, Co-operative society or organisation carrying on the business of importing, refining, producing, bottling, marketing, distributing and selling liquefied pertoleum gas under the paralled marketing system;