Delhi High Court - Orders
Anita Panikar vs S. K. Sharma on 5 February, 2021
Author: Navin Chawla
Bench: Navin Chawla
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 103/2021
ANITA PANIKAR ..... Petitioner
Through Mr.Jaspreet Singh, Adv.
versus
S. K. SHARMA ..... Respondent
Through Mr.Anunaya Mehta, Adv.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 05.02.2021 This hearing has been held by video conferencing. CM 4376/2021(Exemption) Allowed, subject to all just exceptions. CM(M) 103/2021 & CM 4375/2021 The learned counsel for the petitioner prays for leave to withdraw the present petition with liberty to file an appeal.
The petition is dismissed as withdrawn with liberty as prayed for.
NAVIN CHAWLA, J FEBRUARY 5, 2021 RN