Madhya Pradesh High Court
Kalyan Singh & Ors. vs The State Of M.P. on 27 October, 2021
Author: Rajendra Kumar Srivastava
Bench: Rajendra Kumar Srivastava
1 CRA-1780-1998 The High Court Of Madhya Pradesh CRA-1780-1998 (KALYAN SINGH & ORS. Vs THE STATE OF M.P.) 2 Jabalpur, Dated : 27-10-2021 List the matter alongwith CRA No. 1763/1998.
(RAJENDRA KUMAR SRIVASTAVA) JUDGE R Signature Not Verified SAN Digitally signed by ROSHNI SINGH PATEL Date: 2021.10.27 16:58:21 IST