Section 1 in The Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002
1. Short title, extent and commencement.
(1)This Act may be called The Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act , 2002.(2)It extends to the whole of India.(3)It shall be deemed to have come into force on the 21st day of June, 2002.
