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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Tamilnadu - Subsection

Section 23(2) in Tamil Nadu Urban Local Bodies (Regulation and Monitoring of Swimming Pools) Rules, 2015

(2)Minimum of three open showers and five dressing booths shall be provided for each gender. Area of each dressing booth shall not be less than the size of 1.2m x 1.5m with windows or ventilators of not less than 0.5 square meter abutting such open space. Open showers and dressing booths for each gender shall be provided separately and shall be separated at least by a wall:Provided that in case of swimming pool in single dwelling unit, the above provision is optional.