Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Section 85] [Entire Act] Union of India - Subsection Section 85(2) in The Companies Act, 1956 (2)"Equity share capital" means, with reference to any such company, all share capital which is not preference share capital.
