Section 42(1) in Faridabad Complex Administration Building Rules, 1989
(1)Every wall of a public building or domestic building (including a pier forming a part of the wall or a compound wall) shall be provided with a damp proof course except when built up of materials such as cement concrete (50 kilograms, cement 0.07 cubic metre fine aggregate and 0.14 cubic metre coarse aggregate) known as 1:2:4 cement concrete with or without the addition of any commercial damp proofing material.
