Himachal Pradesh High Court
Premi Devi And Another vs State Of Himachal on 10 March, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Premi Devi and another Versus State of Himachal Pradesh and others .
CWP No.4501 of 2019 10.03.2022 Present: Mr. Rupinder Singh Thakur, Advocate, for the petitioners.
Mr. Ashok Sharma, Advocate General with Ms. Ritta Goswami, Additional Advocate General, for the respondents.
r to The learned counsel appearing for the petitioners submits that rejoinder has already been filed in the Registry, but the same is not on record. The Registry is directed to trace the same and place on record. List thereafter.
(Mohammad Rafiq) Chief Justice (Jyotsna Rewal Dua) Judge March 10, 2022 (Bhardwaj) ::: Downloaded on - 11/03/2022 20:12:28 :::CIS