Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(2) in The Orissa Municipal Employees' Pension Rules, 1989 (2)All other words and expressions used but not defined herein shall have the same meaning as assigning to them by the Orissa Municipal Act, 1950, the Orissa Municipal Rules, 1953.
