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[Cites 0, Cited by 0] [Section 356(2)] [Section 356] [Entire Act]

State of West Bengal - Subsection

Section 356(2)(h) in The West Bengal Motor Vehicles Rules, 1989

(h)to educate road users and drivers of all classes of vehicles in road safety through press, journals, pamphlets, handouts, posters, etc. and other methods, e.g., broadcasts, films, slides and other audio-visual device;