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Union of India - Section

Section 28 in The Aircraft (Security) Rules, 2011

28. Access control to Aircraft.

(1)The Aircraft operator shall control access to Aircraft and maintain surveillance from the Security check to the departure.
(2)The Aircraft operator shall control the non-operational Aircraft by keeping,-
(i)cabin doors closed;
(ii)aerobridges and ventral stairs secured, withdrawn or retracted, and
(iii)tamper evident sealed doors.