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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Uttar Pradesh - Subsection

Section 25(1) in The U.P. Homoeopathic Medicine Act, 1951

(1)The names of the members present, and all the proceedings held and resolutions passed at a meeting of the Board shall be entered in a book to be called the minute book.