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[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(4)(a) in Punjab Self-Supporting Co-operative Societies Act, 2006

(a)a true copy of the special resolution passed by the general body certifying the fact that such primary co-operative society shall follow the co-operative principles and guidelines, mentioned in the Schedule;