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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of West Bengal - Subsection

Section 41(2)(a) in New Town Kolkata Planning Area (Building) Rules, 2014

(a)if the transfer takes place before the commencement of the erection of the building or the execution of the work of such addition or alteration, such erection or such addition or alteration shall not be undertaken until a fresh plan on the basis of the area of the open space after the transfer is submitted and sanctioned under these rules;