Section 67 in The Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995
67. Insurance scheme for employees with disabilities .-(1) The appropriate Government shall by notification frame an insurance scheme for the benefit of its employees with disabilities.
(2)Notwithstanding anything contained in this section, the appropriate Government may instead of framing an insurance scheme frame an alternative security scheme for its employees with disabilities.
