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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Himachal Pradesh - Subsection

Section 30(3) in The Himachal Pradesh Housing and Urban Development Authority Act, 2004

(3)The Authority shall prepare the annual budget in the prescribed manner for every financial year and the same shall be approved by it and sent to the State Government within 15 days from its approval.