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[Cites 0, Cited by 0] [Section 953] [Entire Act]

State of Haryana - Subsection

Section 953(5) in Punjab Jail Manual

(5)Bran, dal husks, oil-cake, food left uneaten by prisoners, grass and other produce from the jail land, should be given to the cattle. If these do not suffice, such other food as is necessary should be purchased.